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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Himachal Pradesh - Subsection

Section 24(1)(xviii) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(xviii)one teacher other than Professor or Head of the Department of colleges of nursing and other para medical sciences, by rotation, according to age for a period of two years;