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Gujarat High Court

Hindustan Dorr Oliver Limited vs Gujarat State Fertilizer And Chemicals ... on 25 November, 2016

Author: Akil Kureshi

Bench: Akil Kureshi

                    O/IAAP/103/2016                                            ORDER




                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     PETN. UNDER ARBITRATION ACT NO. 103 of 2016

         ==========================================================
                   HINDUSTAN DORR OLIVER LIMITED....Petitioner(s)
                                     Versus
          GUJARAT STATE FERTILIZER AND CHEMICALS LIMITED....Respondent(s)
         ==========================================================
         Appearance:
         MR PRANAV TRIVEDI FOR SINGHI & CO, ADVOCATE for the Petitioner(s)
         No. 1
         ==========================================================

           CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI

                                      Date : 25/11/2016


                                       ORAL ORDER

NOTICE returnable on 09.12.2016. Direct service is permitted.

(AKIL KURESHI, J.) Jyoti Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Nov 26 00:09:42 IST 2016