Gujarat High Court
Hindustan Dorr Oliver Limited vs Gujarat State Fertilizer And Chemicals ... on 25 November, 2016
Author: Akil Kureshi
Bench: Akil Kureshi
O/IAAP/103/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
PETN. UNDER ARBITRATION ACT NO. 103 of 2016
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HINDUSTAN DORR OLIVER LIMITED....Petitioner(s)
Versus
GUJARAT STATE FERTILIZER AND CHEMICALS LIMITED....Respondent(s)
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Appearance:
MR PRANAV TRIVEDI FOR SINGHI & CO, ADVOCATE for the Petitioner(s)
No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
Date : 25/11/2016
ORAL ORDER
NOTICE returnable on 09.12.2016. Direct service is permitted.
(AKIL KURESHI, J.) Jyoti Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Nov 26 00:09:42 IST 2016