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State of Punjab - Section

Section 6 in The Central Sales Tax (Registration and Turnover) Rules, 1957

6.

The certificate of registration granted under sub-rule (1) of rule 5 shall be kept at the principal place of business mentioned in such certificate and a copy of such certificate granted under the said sub-rule shall be kept at every place of business within the State other than the principal place of business, mentioned in such certificate.