Himachal Pradesh High Court
Raj Kumari vs . Bishamber Singh on 22 February, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Raj Kumari vs. Bishamber Singh Criminal Revision No. 10 of 2022 .
22.02.2022 Present: Ms. Babita Kumari, Advocate vice Mr. Saurav Rattan, Advocate for the petitioner.
On the request of learned Counsel appearing for the petitioner, list on 23.02.2022.
(Ajay Mohan Goel) Judge February 22, 2022 (narender) ::: Downloaded on - 22/02/2022 20:12:40 :::CIS