Section 4 in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978
4. Strength of the Service.
(1)The strength of the service and of each category of posts therein shall be such as may be determined by the governor from time to time.(2)The strength of the service and of each category of posts therein shall, until orders varying the same have been passed under sub-rule (1), be as specified in Appendix "A" :Provided that-(1)the appointing authority may leave unfilled or the Governor may hold in abeyance any vacant post without thereby entitling any person to compensation;(2)the Governor may create such additional, temporary or permanent posts from time to time as may be found necessary.
