Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 50(b) in The Dadra and Nagar Haveli Excise Regulation, 2012

(b)wilfully does or omits to do anything in breach of any of the conditions of his licence or permit otherwise than provided in this Regulation; or