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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(i) in The Andhra Pradesh Prohibition Of Cow Slaughter And Animal Preservation Act, 1977

(i)"animal" mean Bull, Bullock, Buffaloe, Male or Female, or Calf, whether Male or Female of a She-Buffaloe.