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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1)(b) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(b)the school in which the candidate has studied, shall have been located in the Union Territories of Daman and Diu or Dadra and Nagar Haveli and whose parents are of Gujarat origin; or
(iii)the Council of Indian School Certificate Examination, New Delhi: