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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(2)(a) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(a)"Consolidation" means re-arrangement of holdings in a unit amongst several tenure-holders in such a way as to make their respective holdings more compact;