Supreme Court - Daily Orders
M/S Emgee Infrastructure Holdings ... vs M/S Navayuga Engineering Company ... on 17 October, 2023
ITEM NO.40 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 2189/2020
M/S EMGEE INFRASTRUCTURE HOLDINGS
(INDIA) PRIVATE LIMITED Appellant(s)
VERSUS
M/S NAVAYUGA ENGINEERING COMPANY LIMITED Respondent(s)
(IA No. 46342/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 56116/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 17-10-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Appellant(s)
Ms. Meenakshi Arora, Sr. Adv.
Mr. Mayank Jain, Adv.
Mr. Parmatma Singh, AOR
Mr. Madhur Jain, Adv.
Mr. Rohil Pandit, Adv.
For Respondent(s)
Mr. C.A. Sundaram, Sr. Adv.
Mr. Saurav Agarwal, Adv.
Mr. Dheeraj P. Deo, AOR
Ms. Sulekha Agarwal, Adv.
Mr. Harshit Malik, Adv.
Ms. Soumya Singh, Adv.
Mr. Ajay Rastogi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Re-list for final hearing/disposal on a non-miscellaneous day in the month of February 2024.
Signature Not Verified(DEEPAK GUGLANI) Digitally signed by Deepak Guglani Date: 2023.10.18 (R.S. NARAYANAN) AR-cum-PS 17:32:55 IST Reason: ASSISTANT REGISTRAR