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Supreme Court - Daily Orders

M/S Emgee Infrastructure Holdings ... vs M/S Navayuga Engineering Company ... on 17 October, 2023

     ITEM NO.40                               COURT NO.3                   SECTION XVII

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

                                        Civil Appeal No. 2189/2020

     M/S EMGEE INFRASTRUCTURE HOLDINGS
     (INDIA) PRIVATE LIMITED                                           Appellant(s)

                                                   VERSUS

     M/S NAVAYUGA ENGINEERING COMPANY LIMITED                          Respondent(s)

     (IA No. 46342/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No. 56116/2020 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 17-10-2023 This matter was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE SANJIV KHANNA
                            HON'BLE MR. JUSTICE S.V.N. BHATTI

     For Appellant(s)
                                       Ms. Meenakshi Arora, Sr. Adv.
                                       Mr. Mayank Jain, Adv.
                                       Mr. Parmatma Singh, AOR
                                       Mr. Madhur Jain, Adv.
                                       Mr. Rohil Pandit, Adv.

     For Respondent(s)
                                       Mr. C.A. Sundaram, Sr. Adv.
                                       Mr. Saurav Agarwal, Adv.
                                       Mr. Dheeraj P. Deo, AOR
                                       Ms. Sulekha Agarwal, Adv.
                                       Mr. Harshit Malik, Adv.
                                       Ms. Soumya Singh, Adv.
                                       Mr. Ajay Rastogi, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Re-list for final hearing/disposal on a non-miscellaneous day in the month of February 2024.

Signature Not Verified

(DEEPAK GUGLANI) Digitally signed by Deepak Guglani Date: 2023.10.18 (R.S. NARAYANAN) AR-cum-PS 17:32:55 IST Reason: ASSISTANT REGISTRAR