Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 12] [Entire Act] Union of India - Subsection Section 12(a) in The Prohibition of Child Marriage Act, 2006 (a)is taken or enticed out of the keeping of the lawful guardian; or
