Delhi High Court - Orders
Mount Abu Public School And Anr vs Sh. Mange Ram on 25 March, 2026
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9109/2018
MOUNT ABU PUBLIC SCHOOL AND ANR. .....Petitioners
Through: Mr. Pramod Gupta, Ms. Yogita, Ms.
Ishita Pandey & Ms. Anshu
Chothwani, Advocates.
versus
SH. MANGE RAM .....Respondent
Through: Mr. Prateek, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 25.03.2026
1. It is already 4:35 P.M. Due to paucity of time, it is not possible to take up the matter today.
2. Re-notify on 02nd September, 2026.
SANJEEV NARULA, J MARCH 25, 2026/ab This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 22:13:47