Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(5) in The U.P. Water Management And Regulatory Commission Act, 2008

(5)The State Government shall appoint any Government officer or employee on deputation to the Commission on the proposal made by the Commission in this regard.