Section 91 in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015
91. Dissemination on the website of stock exchange(s).
- The listed entity shall submit such information and documents, which are required to be disseminated on the listed entity's website in terms of Securities and Exchange Board of India (Mutual Funds) Regulations, 1996 and directions issued there under, to the recognised stock exchange for dissemination.
