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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(1)(a) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

(a)fails, without sufficient cause, to submit any return as required by Section 8 or submits a false return;