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Naser Bin Abu Bakr Yafai vs The State Of Maharashtra on 8 February, 2019

Bench: D.Y. Chandrachud, Hemant Gupta

       ITEM NO.54                              COURT NO.11                  SECTION II-A

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (Crl.)                    No(s).    366/2019

       (Arising out of impugned final judgment and order dated 05-07-2018
       in WP No. 5052/2017 passed by the High Court Of Judicature At
       Bombay)

       NASER BIN ABU BAKR YAFAI                                             Petitioner(s)

                                                      VERSUS

       THE STATE OF MAHARASHTRA & ANR.                                      Respondent(s)


       Date : 08-02-2019 This petition was called on for hearing today.

       CORAM :
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                             HON'BLE MR. JUSTICE HEMANT GUPTA


       For Petitioner(s)
                                        Mr. Siddharta Dave, Adv.
                                        Mr. Farrukh Rasheed, AOR
                                        Mr. Abu Bukr Subbaq, Adv.

       For Respondent(s)
                                        Ms.   Kanu Agrawal, Adv.
                                        Ms.   Swati Ghildiyal, Adv.
                                        Mr.   Manan Popli, Adv.
                                        Mr.   B. V. Balaram Das, AOR

                                        Mr. Nishant Ramakantrao Katneshwarkar, AOR
                                        Mr. Anoop Kandari, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel appearing for the National Investigation Agency prays for a short adjournment to file a counter affidavit.

Counter affidavit be filed within three weeks from today.

List on 6 March 2019.

       (MANISH SETHI)                                                    (SAROJ KUMARI GAUR)
       COURT MASTER (SH)                                                    BRANCH OFFICER