Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Uttar Pradesh - Subsection Section 50(5) in Uttar Pradesh State Universities Act, 1973 (5)A Statute passed by the Executive Council shall have effect from the date it is assented to by the Chancellor or from such later dale as may be specified by him.
