Madhya Pradesh High Court
Ashok Kumar Patel vs The State Of M.P. And Ors. on 7 August, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WPS No. 3014 of 2003
(ASHOK KUMAR PATEL Vs THE STATE OF M.P. AND ORS.)
Dated : 07-08-2023
None for the petitioner.
Shri Praveen Namdeo - Government Advocate for the respondent-State.
Office is directed to reflect the name of associates of Shri Aditya Adhikari, Senior Advocate for petitioner in the cause list.
List in the next week.
(MANINDER S. BHATTI) JUDGE MISHRA Signature Not Verified Signed by: ARVIND KUMAR MISHRA Signing time: 8/8/2023 10:56:44 AM