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Supreme Court - Daily Orders

Commissioner Of Income Tax Jaipur vs M/S Modern Threads India Ltd. on 9 January, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.17                               COURT NO.6                 SECTION XV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 33625/2017

     (Arising out of impugned final judgment and order dated 29-11-2016
     in ITA No. 36/2002 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     COMMISSIONER OF INCOME TAX,                  JAIPUR                      Petitioner(s)

                                                     VERSUS

     M/S MODERN THREADS INDIA LTD.                      Respondent(s)
     (FOR ADMISSION and I.R. and IA No.124964/2017-CONDONATION OF DELAY
     IN FILING)
     WITH
     Diary No(s). 33774/2017 (XV)
     (FOR ADMISSION and I.R. and IA No.121540/2017-CONDONATION OF DELAY
     IN FILING

     Date : 09-01-2018 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                 Mr. Y.P. Adhyaru, SR. Adv.
                                       Mr. H.R. Rao, Adv.
                                       Mr. Subas Acharya, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)                 Mr.   Dhruv Agarwal, SR. Adv.
                                       Mr.   Shwetank Sailakwal, Adv.
                                       Mr.   Vibhor Verdhan, Adv.
                                       Mr.   Archit Bohra, Adv.
                                       Mr.   Tanmaya Agarwal, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petitions are dismissed.

Pending application(s), if any, stands disposed of Signature Not Verified accordingly.

Digitally signed by ASHWANI KUMAR Date: 2018.01.09 16:54:44 IST Reason:

(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER