Bombay High Court
The Vasai Taluka Parsee Panchayat ... vs Mrs. Frenny Khambata And Ors on 24 October, 2018
Author: Rajesh G. Ketkar
Bench: Rajesh G. Ketkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 11861 OF 2018
The Vasai Taluka Parsee Panchayat Charitable ....Petitioner
Trust Thru Managing Director, Mr. Ruzbe
Dupetawalla
V/S
Mrs. Frenny Khambata And Ors ....Respondent
CORAM : RAJESH G. KETKAR, J DATE : 24th October, 2018 P.C. :
At the request of learned advocate for the respondent No.1, Stand over to 26/10/2018.
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