Delhi High Court - Orders
Commissioner Of Income Tax vs Sial Sbec Bioenergy Ltd on 19 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 433/2010 & CM Appl. 3922/2010
COMMISSIONER OF INCOME TAX ..... Appellant
Through: Mr. Ruchir Bhatia, Sr. Std. Counsel.
versus
SIAL SBEC BIOENERGY LTD. ..... Respondent
Through: Mr. N.S. Ahluwalia, Mr. Salil Seth &
Mr. Neeraj Malik, Advs.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 19.02.2019 List on 18th July, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 19, 2019 'pv'