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Delhi High Court - Orders

Commissioner Of Income Tax vs Sial Sbec Bioenergy Ltd on 19 February, 2019

Author: S. Ravindra Bhat

Bench: S. Ravindra Bhat, Prateek Jalan

$~45
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+   ITA 433/2010 & CM Appl. 3922/2010

    COMMISSIONER OF INCOME TAX                    ..... Appellant
                Through: Mr. Ruchir Bhatia, Sr. Std. Counsel.

                                versus

    SIAL SBEC BIOENERGY LTD.                    ..... Respondent
                  Through: Mr. N.S. Ahluwalia, Mr. Salil Seth &
                           Mr. Neeraj Malik, Advs.

CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN

                        ORDER

% 19.02.2019 List on 18th July, 2019.

S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 19, 2019 'pv'