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Bombay High Court

Sulochana Balkrishna Kadam vs The Presiding Officer, Cgit 2, Mumbai on 26 June, 2023

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                              6-WP-2107-10.DOC


                                                                Sayali Upasani


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               ORDINARY ORIGINAL CIVIL JURISDICTION


                       WRIT PETITION NO. 2107 OF 2010

Sulochana Balkrishna Kadam                                   ...Petitioner

                    Vs.
The Presiding Officer CGIT, 2, and Others               ...Respondents


Mr. Saikumar Ramamurthy, for Petitioner.
Mr. Ramesh Cheulkar, for Respondent Nos. 2 to 4.

                                      CORAM:- N. J. JAMADAR, J.

DATED:- 26th JUNE, 2023 PC:-

1) Heard the learned Counsel for the parties.
2) Time to comply with the directions contained in the order dated 30th January, 2023, stands extended by three weeks.
3) The Petition be listed for hearing on 27th July, 2023.

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