Bombay High Court
Sulochana Balkrishna Kadam vs The Presiding Officer, Cgit 2, Mumbai on 26 June, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
6-WP-2107-10.DOC
Sayali Upasani
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2107 OF 2010
Sulochana Balkrishna Kadam ...Petitioner
Vs.
The Presiding Officer CGIT, 2, and Others ...Respondents
Mr. Saikumar Ramamurthy, for Petitioner.
Mr. Ramesh Cheulkar, for Respondent Nos. 2 to 4.
CORAM:- N. J. JAMADAR, J.
DATED:- 26th JUNE, 2023 PC:-
1) Heard the learned Counsel for the parties.
2) Time to comply with the directions contained in the order dated 30th January, 2023, stands extended by three weeks.
3) The Petition be listed for hearing on 27th July, 2023.
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