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[Cites 0, Cited by 0] [Section 1002] [Entire Act]

Bengal Presidency - Subsection

Section 1002(c) in Police Regulations, Bengal , 1943

(c)To maintain a proper record of the dates of overhaul the Armed Inspector shall enter these dates in the remarks column of B. P. Form No. 188 which for this purpose shall be divided into 4. This shall be in addition to the vernacular register kept by the armourer.