Kerala High Court
K.M.Suhara Beevi vs K.M.Mohammed on 4 April, 2003
IN THE HIGH COURT OF KERALAAT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE P.N.RAVINDRAN
&
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
FRIDAY, THE 6TH DAYOF FEBRUARY 2015/17TH MAGHA, 1936
RFA.No. 241 of 2003 ( )
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AGAINST THE JUDGMENT IN OS 44/1997 of SUB COURT,MUVATTUPUZHA
DATED 04-04-2003
APPELLANT/1ST PLAINTIFF:
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K.M.SUHARA BEEVI, AGED 48 YEARS,
W/O.A.MACKAR, HOUSEWIFE, RESIDING AT SHINE MANZIL
ADOOPARAMBU, MUVATTUPUZHA KARA, MUVATTUPUZHA VILLAGE
MUVATTUPUZHA TALUK.
BY ADV. SRI.C.A.MAJEED
RESPONDENTS/DEFENDANTS/2ND AND 3RD PLAINTIFFS:
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1. K.M.MOHAMMED, AGED 60 YEARS,
S/O.K.V.MOOSA, BY OCCUPATION BUSINESS
RESIDING AT KIZHUKAVIL HOUSE, KAVUMKARA KARA
MARKET.P.O, MUVATTUPUZHA, VELLOORKUNNAM VILLAGE
MUVATTUPUZHA TALUK (DIED).
2. K.M.BASHEER, AGED 43 YEARS,
S/O K.V.MOOSA, BY OCCUPATION BUSINESS, RESIDING AT
KIZHUKAVIL HOUSE, KAVUMKARA KARA, MARKET.P.O
MUVATTUPUZHA, VELLOORKUNNAM VILLAGE, MUVATTUPUZHA TALUK.
3. ALAVI, AGED 78 YEARS, W/O.K.V.MOOSA,
RESIDING AT KIZHUKAVIL HOUSE, KAVUMKARA KARA
MARKET.P.O, MUVATTUPUZHA, VELLOORKUNNAM VILLAGE
MUVATTUPUZHA TALUK.
4. K.M.SAINABA, AGED 55 YEARS,
W/O.K.M.ALIKUTTY, BY OCCUPATION BUSINESS
NOW RESIDING AT NALLACHALIKUDY, KAVUMKARA, MARKET.P.O
MUVATTUPUZHA, VELLOORKUNNAM VILLAGE
MUVATTUPUZHA TALUK.
5. K.M.SUBAIDA, AGED 45 YEARS,
W/O.MUHAMMED, HOUSE WIFE, NOW RESIDING AT
THURATHEL HOUSE, PALLARIMANGALAM KARA
POTHANICAD VILLAGE OF KOTHAMANGALAM TALUK
P.O.ADIVADU.
6. MEHJUNISSA, AGED 38 YEARS,
W/O.K.M.BASHEER, HOUSEWIFE, RESIDING AT KUZHUKKAVIL HOUSE,
KAVUMKARA, VELLOORKUNNAM VILLAGE
MARKET.P.O, MUVATTUPUZHA, MUVATTUPUZHA TALUK.
7. JALALUDHEEN, AGED 35 YEARS,
S/O.KOCHUMUHAMMED, BY OCCUPATION BUSINESS
RESIDING AT VELIYATHUKUDIYIL HOUSE, KAVUMKARA
VELLOORKUNNAM VILLAGE, MARKET.P.O,MUVATTUPUZHA
MUVATTUPUZHA TALUK.
RFA.No. 241 of 2003 ( ) -2-
8. C.A.MAKKAR, AGED 36 YEARS,
S/O.ALIYAR, RESIDING AT CHETTUKUZHIYIL, KAVUMKARA
VELLOORKUNNAM VILLAGE, MARKET.P.O,MUVATTUPUZHA
MUVATTUPUZHA TALUK.
9. M.M.PAREETH, AGED 52 YEARS,
S/O.MACKAR, BY OCCUPATION BUSINESS
NOW RESIDING AT MAKKANATTU HOUSE, PERUMATTAM KARA
PUTHEUPPADY.P.O, MUVATTUPUZHA, MUVATTUPUZHA TALUK.
10. T.M.BAVEEIKUNJU, AGED 51 YEARS,
D/O.MUHAMMED KUNJU, GOVT.EMPLOYEE, NOW RESIDING
AT THETTILAMARI PUTHENPURA.P.O, MUVATTUPUZHA.
11. P.P.ALIYAR, AGED 52 YEARS,
S/O.PAREETH, RESIDING AT POOKKADASSERIYIL HOUSE
KAVUMKARA KARA, MARKET.P.O,MUVATTUPUZHA
VELLOORKUNNAM VILLAGE, MUVATTUPUZHA TALUK.
12. T.S.NOOH, AGED 27 YEARS,
S/O.T.M.SEETHI, AKKOTH HOUSE, KAVUMKARA
MARKET.P.O, MUVATTUPUZHA, MUVATTUPUZHA TALUK
ERNAKULAM DISTRICT.
13. K.M.SULUMA, AGED 60 YEARS,
W/O.K.M.MUHAMMED, ANTHEENATTU PUTHENPURA, KAVUMKARA
MUVATTUPUZHA TALUK.
14. A.M.NAZEER, AGED 42 YEARS,
S/O.K.M.MUHAMMED, ANTHEENATTU PUTHENPURA, KAVUMKARA
MUVATTUPUZHA TALUK.
15. A.M.SHIYAS, AGED 30 YEARS, S/O.K.M.MUHAMMED,
ANTHEENATTU PUTHENPURA, KAVUMKARA . MUVATTUPUZHA TALUK.
16. A.M.RAJI, AGED 35 YEARS,
W/O.PAREETH, MOOTHEDATH, MEKKALADI.P.O.
17. A.M.NEJI, AGED 28 YEARS, W/O.K.A.BASHEER,
THOTTIKUDIYIL, KAVUMKARA, MUVATTUPUZHA VILLAGE.
18. A.M.JEBI, AGED 26 YEARS,
W/O.SHANAVAS, EZHUTHANIKATTU, PAIPRA KARA
MULAVOOR VILLAGE, MUVATTUPUZHA.
19. K.M.SULAIKA, AGED 46 YEARS,
W/O.E.M.ABDUL RAHIM, HOUSE WIFE
RESIDING AT ELYNGAYIL HOUSE, KALAMPOOR KARA
ENANALLOOR VILLAGE, MUVATTUPUZHA.
20. K.M.NOORJAHAN, AGED 42 YEARS,
W/O.P.K.SAYADKUTTY METHAR, HOUSE WIFE
RESIDING AT THARAYIL HOUSE, NEELIMANGALAM
PERUMBAIKKAD, KOTTAYAM.
R9 TO R11 BY ADV. SRI.N.S.MOHAMMED USMAN
R2, R3, R6 BY ADV. SRI.N.ANILKUMAR
R7 & R8 BY ADV. SRI.R.BINDU (SASTHAMANGALAM)
ADV COMMISSIONE BY ADV. SMT.K.A.SANJEETHA
R16,17 & 18 BY ADV. SRI.KKM.SHERIF
R16,17 & 18 BY ADV. SRI.LAL K.JOSEPH
R16,17 & 18 BY ADV. SRI.A.A.ZIYAD RAHMAN
THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD ON
06-02-2015, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
P.N.RAVINDRAN & ANIL K.NARENDRAN, JJ.
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R.F.A.No.241 OF 2003
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DATED THIS THE 6th DAY OF FEBRUARY, 2015
JUDGMENT
P.N.RAVINDRAN, J.
In the light of the memo dated 27.1.2015 filed by the learned counsel for the appellant, the appeal is dismissed as withdrawn.
Sd/-
P.N.RAVINDRAN, JUDGE Sd/-
ANIL K.NARENDRAN, JUDGE dsn