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Bombay High Court

Amrutbhai Haribhai Tandel vs Inspector Of Customs & Anr on 19 August, 2019

Author: A. S. Gadkari

Bench: A. S. Gadkari

                                                         235-revn-457-2002


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CRIMINAL APPELLATE JURISDICTION

           CRIMINAL REVISION APPLICATION NO.457 OF 2002

 Amrutbhai Naribhai Tandel                                 ..Applicant
      V/s.
 Inspector of Customs & Anr.                               .. Respondents
                                        ----
 None for the Applicant.

 Mr.R.M. Pethe, APP for Respondent-State.
                               ----
                         CORAM : A. S. GADKARI, J.
                                DATE     : 19th AUGUST 2019

 P.C.


1. Registry is directed to comply with the order dated 17 th July 2019.

2. List the matter on the final hearing board in the week commencing from 04th November 2019.





                                                  (A.S. GADKARI, J.)




      N.S. Kamble                                                       page 1 of 1



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