Bombay High Court
Amrutbhai Haribhai Tandel vs Inspector Of Customs & Anr on 19 August, 2019
Author: A. S. Gadkari
Bench: A. S. Gadkari
235-revn-457-2002
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL REVISION APPLICATION NO.457 OF 2002
Amrutbhai Naribhai Tandel ..Applicant
V/s.
Inspector of Customs & Anr. .. Respondents
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None for the Applicant.
Mr.R.M. Pethe, APP for Respondent-State.
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CORAM : A. S. GADKARI, J.
DATE : 19th AUGUST 2019 P.C.
1. Registry is directed to comply with the order dated 17 th July 2019.
2. List the matter on the final hearing board in the week commencing from 04th November 2019.
(A.S. GADKARI, J.)
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