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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(2)(f) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(f)If the holder of the Letter of Intent fails to obtain a licence within a period of six months from the date of issue of Letter of Intent he ceases to have any right to claim on the letter of intent.