Himachal Pradesh High Court
Chitar Lekha vs . State Of H.P. & Ors. on 4 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Chitar Lekha Vs. State of H.P. & Ors.
CWP No. 7715/202204.11.2022 Present: Mr. C.M. Tanwar, Advocate, for the petitioner.
.
Mr. Vinod Thakur, Addl. AG with Mr. J.S. Guleria, Dy. AG and Mr. Rajat Chauhan, Law Officer, for the respondentsÂState.
Mr. Rajinder Thakur, Advocate, for respondent No. 3.
After arguing the matter for some time, 11.11.2022, as prayed for.
r to learned counsel for the petitioner seeks adjournment. List on (Tarlok Singh Chauhan) Judge (Virender Singh) Judge 4th November, 2022 (raman) ::: Downloaded on - 04/11/2022 20:34:01 :::CIS