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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2) in U.P. State Employment Guarantee Council Rules, 2019

(2)The Chairperson shall preside over every meeting of the State Council and in his absence, the Principal Secretary, Rural Development Government of Uttar Pradesh shall preside over the meeting of State Council.