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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(6) in Statutes of the Jodhpur National University, Jodhpur, 2010

(6)The President may, from time to time, authorize the Proctor with any special responsibilities, as he may deem appropriate. The Proctor may hold special or general inquires into any situation involving the conduct of any student of the University causing or likely to cause breach of the peace and order in the University campus.