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[Cites 0, Cited by 7] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(p) in West Bengal Estates Acquisition Act, 1953

(p)expressions used in this Act and not otherwise defined have in relation to the areas to which the Bengal Tenancy Act, 1885 (VIII of 1885), applies, the same meaning as in that Act and in relation to other areas meaning as similar thereto as the existing law relating to land tenures applying to such areas, permits.