Section 7(c) in Andhra Pradesh Co-Operative Service Rules, 1989
(c)[ A special Category Stenographer should have:- [Clause (c) added by Ibid. ](i)Worked continuously for (5) years in the Co-operative Department in the category of Special Category Stenographers ;(ii)[ Passed departmental tests in Co-operation Auditing, Banking and Book-keeping and Accounts Test for Subordinate Officers Part I and H ; and(iii)Worked as Co-operative Sub-Registrar in Co-operative Department for a period of [one year].
