Section 3(5) in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994
(5)[ Assistance to meet the funeral expenses of a registered manual worker;] [Substituted by G. O. Ms. No. 200, L&E (1-1), dated the 15th November 1999.][(5-A) Assistance on the natural death of a registered manual worker;] [Added by G. O. Ms. No. 200, L&E (1-1), dated the 15th November 1999.]
