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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(b) in The Indian Naval Armament Act, 1923

(b)any commissioned officer on full pay in the [Armed Forces of the Union] [Substituted for "military, naval or air service of His Majesty", by the A.O. 1937.], [* * * *] [The words "or any Gazetted Officer of the Royal Indian Marine Service" were rep. by the A.O. 1937.] or