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Bombay High Court

Federation Of All Maharashtra Petrol ... vs The Union Of India And Ors on 9 November, 2020

Bench: S.C. Gupte, Madhav Jamdar

Chittewan                                         1/3               3. WPIL ST 31337-2019 and ors..doc



                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            Digitally signed
                              CIVIL APPELLATE JURISDICTION
            by Rajesh V.
            Chittewan
Rajesh V.   Date:
Chittewan
                               WRIT PETITION (ST.) NO.5665 OF 2020 (AS)
            2020.11.09
            14:11:57
            +0530




Federation of all Maharashtra
Petrol Dealers Association                              ...    Petitioner
    Versus
Union of India And Others                               ...    Respondents

                                 ALONG WITH
            PUBLIC INTEREST LITIGATION (ST.) NO.31337 OF 2019 (AS)

Bharat Petroleum Corporation
Ltd (Refinery) Employees
Union and Others                                        ...    Petitioners
    Versus
Union of India, Through the Secretary,
Ministry of Petroleum and Natural
Gas And Others                                          ...    Respondents

                                ALONG WITH
            PUBLIC INTEREST LITIGATION (ST.) NO.4444 OF 2020 (AS)

Petroleum Employees Union
(PEU) And Others                                        ...    Petitioners
    Versus
Union of India And Others                               ...    Respondents

                                ALONG WITH
             PUBLIC INTEREST LITIGATION (ST.) NO.4 OF 2020 (OS)

Suresh Yashwant Pawar And Others                        ...    Petitioners
    Versus
Union of India And Others                               ...    Respondents
 Chittewan                        2/3               3. WPIL ST 31337-2019 and ors..doc




                                 .....

Mr. Navroz Seervai, Senior Advocate with Mr. Mustafa Doctor, Senior Advocate with Ms. Rishika Harish, Mr. Rahul Dwarkadas, Mr. Jogan Diwan and Mr. Nutash Kotwal i/b M/s Veritas Legal for the Petitioner in WPST No.5665 of 2020.

Mr. Ramesh Ramamurthy a/w Mr. Saikumar Ramamurthy for the Petitioner in PILST No.31337 of 2019, PILST No.4444 of 2020 and PILST No.4 of 2020.

Mr. Anil C. Singh, ASG with Mr. Nikhil Sakhardande, Senior Advocate, Mr. Aditya Thakkar and Mr. D.P.Singh for Respondent Nos.1 and 2 WPST 5665 of 2020 and for Respondent Nos.1 and 3-UoI in PILST 31337 of 2019.

Mr. Anil C. Singh, ASG with Mr. Nikhil Sakhardande, Senior Advocate and Mr. D.A. Dube and Mr. D.P. Singh for Respondent Nos.1 and 3 in PILST No.4444 of 2020.

Mr. Anil C. Singh, ASG with Mr. Nikhil Sakhardande, Senior Advocate, Mr. Rui Rodrigues, Mr. Aditya Thakkar, Mr. Parag Vyas and Mr. D.P. Singh for Respondent Nos.1 and 3 in PILST No.4 of 2020.

Mr. Darius Khambata, Senior Advocate with Mr. Tushar Hathiramani with Mr. Darshan Mehta and Ms Shrusti Dalal i/b M/s Dhruve Liladhar & Co. for Respondent No.3 in WPST No.5665 of 2020 for Respondent No.2 in PILST 31337 of 2019 and PILST No.4444 of 2020 and for Respondent No.4 in PILST No.4 of 2020.

.....


                               CORAM : S.C. GUPTE &
                                       MADHAV JAMDAR, JJ

                                 DATE    : 9 NOVEMBER 2020

Chittewan 3/3 3. WPIL ST 31337-2019 and ors..doc P.C. :

. Heard learned Counsel for the parties in all four petitions. Petitioner Nos.2 and 3 in Public Interest Litigation (St.) No.4444 of 2020 are deleted from the cause title of the petition and the Petitioners are permitted to make consequential amendments in the body of the petition. Stand over to 12 November 2020 for orders.

2 This order will be digitally signed by the Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.

(MADHAV JAMDAR, J.)                                 (S.C. GUPTE, J.)