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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45(3)(d) in Andhra Pradesh Co-Operative Societies Act, 1964

(d)[ pay towards dividend to members on their paid-up share capital, an amount not being less than fifteen per cent of the net profit; [Added by Andhra Pradesh Act No. 21 of 1985, w.e.f. 22-4-1985.]