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[Cites 0, Cited by 0] [Section 7(12)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(12)(a) in West Bengal Municipal Employees' (Classification, Control, Appeal and Conduct) Rules, 2010

(a)furnish to the employee a copy of the report of the inquiring authority and a statement of its findings together with brief reasons for disagreement, if any, with the findings of the inquiring authority; and