Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 861] [Entire Act] Bengal Presidency - Subsection Section 861(g) in Police Regulations, Bengal , 1943 (g)Clauses (c) to (e) shall not apply where the person concerned has absconded, or where for other reasons it is found impracticable to communicate with him.
