Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Uttar Pradesh - Subsection Section 15(1) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005 (1)The Executive Registrar shall be appointed by the Institute in such manner and on such terms and conditions as may be prescribed.
