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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(j) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

(j)"Local Candidate" means the Candidate in relation to the local area as specified in Andhra Pradesh Education Institutions (Regulations of Admissions) Order, 1974 as subsequently amended.