Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 11 in The Orissa Weights and Measures (Enforcement) Act, 1958

11. Prohibition of use of unstamped commercial weights or measures.

- No weight or measure or weighing or measuring instruments shall be used in transactions in trade or commerce unless it has been verified or reverified in accordance with the rules and stamped in the prescribed manner by an Inspector, with a stamp of verification.