Punjab-Haryana High Court
Ram Chander (Since Deceased) Th Lrs And ... vs State Of Haryana And Ors on 20 May, 2019
Author: G.S. Sandhawalia
Bench: G.S. Sandhawalia
RFA No. 5584 of 2017 (O&M) and other connected matters -9-
208
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 5589 of 2017 (O&M)
Date of Decision:- 20.05.2019
Ram Chander (Deceased) through LRs and others ... Appellants
Versus
State of Haryana and others ... Respondents
CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
Present : Mr. Vivek Khatri, Advocate
for the appellants.
Mr. Shivender Swaroop, AAG, Haryana.
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G.S. Sandhawalia , J. (Oral)
For detailed order, see the judgment of even date passed in RFA No. 5584 of 2017 (O&M) titled as Satbir and others Versus State of Haryana and others.
20th May, 2019 (G.S.SANDHAWALIA)
shabha JUDGE
Whether speaking/reasoned : Yes
Whether Reportable : No
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