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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(9) in Chhattisgarh District Mineral Foundation Trust Rules, 2015

(9)The Trust shall forward the approved Annual report and the approved Audit Report immediately after their approval by the Governing Council within three months of close of Financial Year to the Zila Panchayat and to the State Government along with Audit Report for publication on their respective websites; and