Section 6(2) in The M.P. Maihar Sharda Devi Mela Adhiniyam, 1998
(2)Without prejudice to the generality of the power conferred by sub-section (1), the Mela Officer may allot sites for the following in particular :-(i)Hindu Religious Societies;(ii)Social and other societies and organisations;(iii)Sweet, meat shops and Restaurants;(iv)Officials;(v)Market places;(vi)Latrine, urinals and dumping ground for waste;(vii)Bathing places;(viii)Recreations and entertainment;(ix)Agricultural, industrial and other exhibitions and demonstrations;(x)Post, telegraph and telephone offices;(xi)Centres for medical attendance; and(xii)Centres for rest and protection :Provided that before allotment of sites for the items (iii), (v), (vi) and (vii) the Chief Sanitary Officer shall be consulted.
