Section 10FD(2)(c) in The Companies (Second Amendment) Act, 2002

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Union of India - Subsection

Section 10FD(2)(c) in The Companies (Second Amendment) Act, 2002

(c)has held for at least fifteen years a Group' A' post or an equivalent post under the Central Government or a State Government [ including at least three years of service as a Member of the Indian Company Law Service (Legal Branch) in Senior Administra ive Grade in that service]; or

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Union of India - Subsection

Section 10FD(2)(c) in The Companies (Second Amendment) Act, 2002