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State of Rajasthan - Section

Section 12 in The Rajasthan Maternity Benefit Rules, 1954

12. Exhibition of Abstract of Provisions of the Act and Rules.

- The abstract of the provisions of Act and rules in the Hindi required to be exhibited by Section 15 of the Act shall be in such form as the Chief Inspector of Factories may approve and he exhibited in such manner as he may require. The Chief Inspector of Factories may prepare an abstract and supply copies to employers who make an application for the same to the Inspector.