Manipur High Court
Samuel Jendai vs The Speaker Mla & Anr on 7 August, 2020
Bench: Lanusungkum Jamir, Ahanthem Bimol Singh
DB - 17
WP(C) No.396 of 2020 with
MC (WP(C)) No.141 of 2020
Samuel Jendai ....Petitioner
-Versus-
The Speaker MLA & Anr ...Respondents
BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR HON'BLE MR.JUSTICE AHANTHEM BIMOL SINGH 07.08.2020 Heard Mr. H.S. Paonam, learned senior counsel for the petitioner.
In view of the order passed today in MC (WP(C)) No.141 of 2020, the Manipur Pradesh Congress Committee, having its office at BT Road through its General Secretary (Adm) Shri Hareshwar Gowhwami, aged about 61 years old, S/o Prangour Goswami, a resident of Wangkhei Konsam Leikai, PO Imphal & PS Porompat, Imphal East District, Manipur 795001, be impleaded as party respondent No.3.
Registry is directed to do the needful. Issue notice.
Mr.Chittaranjan, learned counsel appears on behalf of respondent Nos.1 and 2.
All the respondents are allowed time till 11.08.2020 to file their respective counter affidavits.
List on 17.8.2020.
JUDGE JUDGE
Priyojit
WAIKHO Digitally signed
M by WAIKHOM
TONEN MEITEI
TONEN Date: 2020.08.10
10:57:02 +05'30'
MEITEI