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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Haryana - Subsection

Section 33(b) in The Haryana Prevention of Beggary Rules, 1972

(b)Results of Medical examination __________ 1. Eye __________ 2. Mouth 3. Teeth __________ 4. Nose __________ 5. Throat __________ 6. Ear __________ 7. Heart __________ 8. Liver __________ 9. Lungs __________ 10. Spleen __________ 11. Skin __________ 12. Blood test, if any __________ 13. Mental health __________ 14. Urine test, if any __________ 15. Deformities, if any __________ 16. __________ special remarks, if any, including shtee or contagious or infections diseases or nervous system __________ 17. Injures or marks of violence, if any __________ Diagnosis __________.