Section 62(2) in The Jammu and Kashmir Panchayati Raj Rules, 1996
(2)When cattle are brought to the pound these shall be entered in the register indicating . -(a)number and description of the cattle ;(b)the day and hours at which they were brought ;(c)the name and residence of seizure ;(d)the name and residence of the owner, if known ; and(e)shall give the seizure or his agent a copy of the entry.
