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State of West Bengal - Section

Section 41 in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

41. Repeal

.— (1) The West Bengal Agricultural Produce Marketing (Regulation) Rules, 1973, are hereby repealed.
(2)Any instructions issued, orders made or anything done or action taken under the said rules shall be deemed to have been validly issued, made, done or taken under the corresponding provisions of these rules as if these rules were in force on the day when such instruction was issued, such orders were made, such thing was done or such action was taken.