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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Tripura - Subsection

Section 73(1)(c) in The Tripura Co-operative Societies Rules, 1976

(c)the specific point or points on which the inquiry or inspection is to be made, the period within which the inquiry or inspection is to be completed and report submitted to the Registrar.